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[Cites 0, Cited by 0] [Section 52] [Entire Act]

NCT Delhi - Subsection

Section 52(2) in The Delhi Metro Airport Express Line, General Rules, 2010

(2)All Delhi Metro Airport Express Line employees observing the smoke of fire shall raise the alarm by means of the equipment provided or by informing the station controller and traffic controller as may be most appropriate and expeditious.