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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1)(c) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

(c)photograph of the real estate agent if it is an individual and the photograph of the partners, directors etc. in case of other entities;