Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 13 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 13. Speaking order. - The decisions of the Authority under Regulation 12 shall state the facts and grounds clearly along with the reasons for taking such decision.
