Orissa High Court
Koraput College Of Nursing & vs State Of Odisha And Others ..... ... on 9 October, 2023
Bench: B.R. Sarangi, Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.32984 of 2023
Koraput College of Nursing & ..... Petitioners
another
Ms. Pami Rath, Sr. Advocate along with
Ms. S. Gumansingh, Advocate
Vs.
State of Odisha and others ..... Opposite Parties
Mr. H.M. Dhal, AGA
CORAM:
ACTING CHIEF JUSTICE DR. B.R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
ORDER
09.10.2023 Order No. This matter is taken up through hybrid mode.
01.2. Learned senior counsel appearing for the petitioners states that the petitioners do not want to press this writ petition.
3. In view of the above submission, this writ petition stands disposed of as not pressed.
(DR. B.R. SARANGI) ACTING CHIEF JUSTICE (M.S. RAMAN) MRS JUDGE Signature Not Verified Digitally Signed Signed by: MANORANJAN SAMAL Designation: PERSONAL ASSISTANT Reason: Authentication Location: Orissa High Court, Cuttack Date: 09-Oct-2023 16:22:13