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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Assam - Subsection

Section 35(3) in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

(3)Immediate action in accordance with the provisions of Section 47 of the Act, shall be taken in respect of the child who is/was suffering from leprosy or is/was found of unsound mind.