Section 180(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 180(1)] [Section 180] [Entire Act]

State of Uttar Pradesh - Subsection

Section 180(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)require the offender to appear before the Kshettra Panchayat either personally or by a duly authorized agent on such day and at such time and place as may be specified in the notice and show cause as aforesaid.

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State of Uttar Pradesh - Subsection

Section 180(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961