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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in Rajasthan Panchayati Raj Act, 1994

(4)It shall be open to the Ward Sabha to discuss the matters placed before it under this section and the Panchayat shall consider the suggestions if any, made by the Ward Sabha.