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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(7) in Chhattisgarh State Co-operative Tribunal Regulations, 2016

(7)All certified copies of the orders passed by the Tribunal shall be certified to be "True copy" by the Registrar of the Tribunal and shall be signed by him. In his absence due to leave or otherwise, the same shall be certified and signed by the senior most official of the Tribunal.