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State of Arunachal Pradesh - Section

Section 85 in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

85. Term of official Members.

- The tenure of an official Member of the Board shall come to an end as soon as he Term ceases to hold the office by virtue of which he was nominated.In the event of supersession of the Market Committee from where the Member(s) have been nominated on the Board, the concerned Member shall cease to a Member on it.