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Sunder V. Srinivasan vs T. Ramasatyanarayana on 19 July, 2018

     ITEM NO.49                             REGISTRAR COURT. 1                           SECTION XII

                                    S U P R E M E C O U R T O F                I N D I A
                                            RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal (C)                            No(s).       9927-9928/2018

     SUNDER V. SRINIVASAN                                                           Petitioner(s)

                                                           VERSUS

     T. RAMASATYANARAYANA & ANR.                                                    Respondent(s)


     Date : 19-07-2018 These petitions were called on for hearing today.

     For Petitioner(s)
                                          Mr. Roshan Chapagain, Adv.
                                          Mr. Rameshwar Prasad Goyal, AOR

     For Respondent(s)
                                          Ms. C. Rubavathi, Adv.
                                          Mr. M. A. Chinnasamy, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete on respondent No.1 but none has entered appearance.

Four weeks' time is granted to respondent No.2 for filing counter affidavit. The Ld. Counsel for respondent No.2 submitted that the petitioner be directed to serve copy of complete set of pleadings upon respondent No.2. The Ld. Counsel for the petitioner is directed to serve copy of complete set of pleadings upon respondent No.2 within one week. Counter affidavit be filed within four weeks thereafter. Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.07.23

List again on 24.8.2018.

Reason:

KAPIL MEHTA Registrar 19.7.2018 rd