Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(4) in The Maharashtra Domestic Workers Welfare Board Act, 2008

(4)The State Government shall publish in the Official Gazette, the names of all the members of the Advisory Committee.