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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(ii) in Telangana Private Medical Un-aided Minority Professional Institutions (Admission into Post Graduate Medical Courses) Rules, 2017

(ii)They shall apply to all Un-aided Minority Professional Institution Imparting Post Graduate Courses Professional Education in Medical Courses for which admissions shall be made to in such manner as prescribed herein.