Supreme Court - Daily Orders
Commissioner Of Income Tax vs Creative Ifocity Ltd. on 24 November, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.14 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 35966/2017
(Arising out of impugned final judgment and order dated 01-05-2017
in TA No. 161/2017 passed by the High Court of Gujarat at
Ahmedabad)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
CREATIVE IFOCITY LTD. Respondent(s)
(IA No.121068/2017-CONDONATION OF DELAY IN FILING)
Date : 24-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s)
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Deepak Prakash, Adv.
Mr. Rupesh Kumar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay is condoned.
Issue notice.
(VISHAL ANAND) (CHANDER BALA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by VISHAL ANAND Date: 2017.11.24 16:22:32 IST Reason: