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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(xiii) in The Punjab Co-operative Societies Act, 1961

(xiii)the accounts and books to be kept by a co-operative society, the audit of such accounts and the charges, if any, to be made for such audit, and for the periodical publication of a balance-sheet showing the assets and liabilities of a co-operative society ;