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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(17) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(17)Every school shall appoint a part time counsellor to perform duties, of a Counsellor. The counsellor shall be a graduate in psychology or shall be a graduate having a diploma in Counseling.