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State of Haryana - Section

Section 46 in Haryana Municipal Building Bye-laws 1982

46. Application

- This section shall not apply to the erection or re-erection of chimney shafts for the furnaces in commercial or industrial buildings, the design or which shall be specifically approved by the committee but it shall apply to the erection or re-erection of chimney shafts for open fires and small domestic boilers.Explanation. - Small domestic boilers shall mean boilers which do not require flues exceeding 500 square cms. in area.