Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 10 in The Punjab State Warehousing Corporation (Revised Scales of Pay) Regulations, 1980

10. Power to relax.

- Where the Corporation is satisfied that the operation of any of these regulations causes undue hardship to any individual employee or class of employees, it may by order dispense with or relax the requirements of that regulation to such extent, and subject to such conditions as it may consider necessary in dealing with the case in a just and equitable manner.