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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Tamilnadu - Subsection

Section 83(2)(e) in Tamil Nadu Pension Rules, 1978

(e)subject to the provisions of clauses (c) and (d) anything done or any action taken under the old rule shall be deemed to have been done or taken under the corresponding provisions of these rules.