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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62(2)(i) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(i)the stability or safety of the remaining portion of such scaffold has been ensured by a responsible person for the safety of such scaffolds;