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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The Merchant Shipping (Registration Of Sailing Vessels) Rules, 1960

(3)Where there are two or more mortgages on the same vessel, their respective priorities shall be indicated in the register in the appropriate column by the letters A, B, C . .............. in alphabetical order.