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[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Chattisgarh - Subsection

Section 108(1)(a) in The C.G. Land Revenue Code, 1959

(a)the names of all bhumiswamis together with survey numbers or plot numbers held by them and their area, irrigated or urtirrigated;