Bombay High Court
The Cricket Club Of India Ltd vs Akash Timblo on 27 January, 2020
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 718 OF 2020
The Cricket Club Of India Ltd. ....Petitioner
V/S
Akash Timblo ....Respondent
Sumanth Anchan a/w Naresh Ratnani and MS.Hetal Master i/byAshwin Ankhad & Associates For petitioner. Erach Kotwal, MS.Gaurangi Pujara i/by Little & Co. Sole Resp CORAM : REVATI MOHITE DERE, J DATE : 27th January, 2020 P.C. :
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