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[Cites 0, Cited by 1] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(1) in The Insurance Act, 1938

(1)Where an insurance company is in liquidation or any other insurer is insolvent the Tribunal may make an order reducing the amount of the insurance contracts of the company or other insurer upon such terms and subject to such conditions as the Tribunal thinks just.