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[Cites 0, Cited by 0] [Section 188(2)] [Section 188] [Entire Act]

State of Punjab - Subsection

Section 188(2)(f) in The Punjab Motor Vehicles Rules, 1989

(f)to any close trailer specially constructed for any purpose and specifically exempted from any or all of the provisions of this rule by an order, in writing, made by the registering authority to the extent so exempted.