Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 1 in Tripura Lokayukta Act, 2008 1. Short title extent & commencement. - This Act may be called the Tripura Lokayukta Act, 2008.(2)It extends to the whole of Tripura.(3)It shall come into force on such date, as the State Government may by notification in the official Gazette, appoint.
