Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Chattisgarh - Subsection Section 16(4) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015 (4)Any person aggrieved by an order of the Council may prefer an appeal against that order to the Government, in such form and manner as may be prescribed.
