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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(5) in Utkal University of Culture Act, 1999

(5)The Chancellor shall have the right to suspend or dismiss any of the authorities of the University and to take measures for the interim administration of the University:Provided that before taking any such action the Chancellor shall give an opportunity to such authority to show cause why such an action should not be taken;