Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6B(1)] [Section 6B] [Entire Act]

Union of India - Subsection

Section 6B(1)(ii) in The Insurance Act, 1938

(ii)the scheme does not involve any diminution of the liability of the shareholders in respect of unpaid-up share capital;