Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(i) in The Assam Cattle Diseases Act, 1948 (i)"cattle" means cows, bulls, bullocks, buffaloes, sheep and goats and the young ones of this species of both sexes and such other domesticated animals as may be prescribed ;
