Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(4) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(4)The persons, who, immediately before the commencement of these rules are holding any of the posts specified in Schedule A to these rules, shall bedeemed to have been appointed to the respective Group of the service in accordance with the provisions of these rules.