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[Cites 0, Cited by 0] [Section 441] [Entire Act]

State of Maharashtra - Subsection

Section 441(f) in The Mumbai Municipal Corporation Act, 1888

(f)bury or cause to be buried any corpse or part of a corpse in a grave or vault or otherwise in such manner as that the surface of the coffin, or, when no coffin is used, of the corpse or part of a corpse, shall be at a less depth than six feet from the surface of the ground;