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[Cites 0, Cited by 9] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(a) in The Arms Act, 1959

(a)no person,
(i)who has not completed the age of [twenty-one years] [[Substituted by Act 23 of 1983, Section 5, for