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Supreme Court - Daily Orders

The State Of West Bengal vs Baishakhi Bhattacharyya (Chatterjee) on 27 January, 2025

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                                                       SLP(C) No. 9586/2024 etc.

     ITEM NO.303                               COURT NO.1                    SECTION XVI

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

                         Petition for Special Leave to Appeal (C) No. 9586/2024

     [Arising out of impugned final judgment and order dated 22-04-2024
     in WPA No. 30649/2016 passed by the High Court at Calcutta]

     STATE OF WEST BENGAL                                             Petitioner(s)

                                                  VERSUS

     BAISHAKHI BHATTACHARYYA (CHATTERJEE) & ORS.                      Respondent(s)

     (IA No. 99896/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 109747/2024 – INTERVENTION/IMPLEADMENT and IA No.
     109527/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES)

     WITH

     SLP(C) No. 9614/2024 (XVI)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     100244/2024,     FOR      PERMISSION   TO     FILE    ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES ON IA 102519/2024, FOR INTERVENTION/
     IMPLEADMENT ON IA 104659/2024, FOR PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES ON IA 109551/2024, FOR INTERVENTION/
     IMPLEADMENT ON IA 109776/2024)

     SLP(C) No. 11883/2024 (XVI)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     102194/2024)

     SLP(C) No. 9637/2024 (XVI)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     100744/2024, FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA
     100751/2024,     FOR      PERMISSION   TO     FILE      ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES ON IA 102398/2024, FOR INTERVENTION/
     IMPLEADMENT ON IA 104698/2024, FOR INTERVENTION/IMPLEADMENT ON IA
     105823/2024)

     SLP(C) No. 10617/2024 (XVI)
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     110036/2024, FOR INTERVENTION/IMPLEADMENT ON IA 130324/2024 and FOR
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
Signature Not Verified


     130425/2024)
Digitally signed by
Deepak Guglani
Date: 2025.01.29
17:10:43 IST
Reason:

     SLP(C) No. 12148/2024 (XVI)
     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA

                                                   1
                                                   SLP(C) No. 9586/2024 etc.

111644/2024 and FOR INTERVENTION/IMPLEADMENT ON IA 129044/2024)
                                 2
SLP(C) No. 11752/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
109633/2024)

SLP(C) No. 10552/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
109048/2024,     FOR      PERMISSION     TO     FILE  ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES ON IA 109636/2024, FOR CONDONATION OF
DELAY IN FILING THE SPARE COPIES ON IA 127618/2024)

SLP(C) No. 10603-10607/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
109739/2024, FOR ADDITION / DELETION / MODIFICATION PARTIES ON IA
109774/2024, FOR CONDONATION OF DELAY IN FILING THE SPARE COPIES ON
IA 127622/2024)

SLP(C) No. 11765/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
110121/2024)

SLP(C) No. 11867/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
111707/2024)

SLP(C) No. 11759/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
109389/2024)

SLP(C) No. 11761/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
109148/2024)

SLP(C) No. 12144/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
111557/2024 and FOR INTERVENTION/IMPLEADMENT ON IA 129389/2024)

SLP(C) No. 11880/2024 (XVI)
[FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
108190/2024)

SLP(C) No. 11746/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
108852/2024)

SLP(C) No. 10485/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
108492/2024)

SLP(C) No. 10599/2024 (XVI)

                                 2
                                                      SLP(C) No. 9586/2024 etc.

FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON                  IA
109557/2024 and FOR INTERVENTION/IMPLEADMENT ON IA 114254/2024)

SLP(C) No. 10545/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
108984/2024,     FOR      PERMISSION     TO  FILE   ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES ON IA 113015/2024)

SLP(C) No. 11769/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
110059/2024, FOR EXEMPTION FROM FILING O.T. ON IA 110060/2024, FOR
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
110065/2024, FOR CONDONATION OF DELAY IN FILING THE SPARE COPIES ON
IA 128205/2024, FOR APPLICATION FOR PERMISSION ON IA 146503/2024
and FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON
IA 146966/2024)

SLP(C) No. 12766/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
128390/2024)

SLP(C) No. 11721/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
119687/2024)

SLP(C) No. 11878/2024 (XVI)
(IA No.109303/2024-EXEMPTION   FROM   FILING   C/C   OF   THE    IMPUGNED
JUDGMENT)

SLP(C) No. 10669-10670/2024 (XVI)
(FOR EXEMPTION FROM FILING O.T. ON IA 110411/2024, FOR EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 110413/2024 and FOR
PERMISSION TO FILE SYNOPSIS AND LIST OF DATES ON IA 110416/2024)

SLP(C) No. 11857/2024 (XVI)
(IA No. 108025/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)

SLP(C) No. 11756/2024 (XVI)
[FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
110226/2024)

SLP(C) No. 11846-11848/2024 (XVI)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
121333/2024 and FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA
121334/2024)

SLP(C) No. 15233/2024 (XVI)
(FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 112810/2024
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
112811/2024)

                                 3
                                                      SLP(C) No. 9586/2024 etc.



SLP(C) No. 15232/2024 (XVI)
(FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 115014/2024,
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
115015/2024 and FOR ADDITION / DELETION / MODIFICATION PARTIES ON
IA 125406/2024 and FOR INTERVENTION/IMPLEADMENT ON IA 138377/2024)

Diary No(s). 20709/2024 (XVI)
(FOR CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS ON IA
163640/2024 and FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT ON IA 163641/2024)

SLP(C) No. 16109/2024 (XVI)
(IA No.145498/2024-EXEMPTION   FROM   FILING   C/C   OF   THE    IMPUGNED
JUDGMENT

SLP(C) No. 12134/2024 (XVI) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 112067/2024) SLP(C) No. 13358/2024 (XVI) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 135376/2024 and FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 141266/2024) SLP(C) No. 14070-14072/2024 (XVI) (IA No.142333/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16110/2024 (XVI) (IA No.145613/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 18501/2024 (XVI) (FOR ADMISSION and I.R. and IA No.157080/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 21000/2024 (XVI) (IA No.160454/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.160449/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.160458/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) SLP(C) No. 17041/2024 (XVI) (IA No.150039/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 17022/2024 (XVI) (IA No.149560/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 4 SLP(C) No. 9586/2024 etc. SLP(C) No. 16911-16915/2024 (XVI) (IA No.150751/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15234/2024 (XVI) (FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 127308/2024, FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 127309/2024 and FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 141286/2024) SLP(C) No. 11313/2024 (XVI) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 117280/2024) Diary No(s). 21281/2024 (XVI) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 166680/2024 and FOR CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS ON IA 166681/2024) SLP(C) No. 15839/2024 (XVI) (IA No.131660/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15842/2024 (XVI) (IA No.132195/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 14116-14117/2024 (XVI) (IA No.142761/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15231/2024 (XVI) (FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 133547/2024 and FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 133548/2024) SLP(C) No. 15843/2024 (XVI) (IA No.131222/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15844/2024 (XVI) FOR ADMISSION and I.R. and IA No.140309/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.140310/2024-EXEMPTION FROM FILING O.T. and IA No.140311/2024-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 13337-13339/2024 (XVI) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 134923/2024) 5 SLP(C) No. 9586/2024 etc. Diary No(s). 23851/2024 (XVI) (IA No.150747/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.150746/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.150748/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 25090/2024 (XVI) (IA No. 151023/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS and IA No. 151024/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 25093/2024 (XVI) (FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 163263/2024 FOR CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS ON IA 163265/2024) Diary No(s). 25096/2024 (XVI) (FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 167271/2024 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 167273/2024,FOR CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS ON IA 167274/2024) SLP(C) No. 14331/2024 (XVI) (FOR ADMISSION and I.R. and IA No.144817/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15845/2024 (XVI) (FOR ADMISSION and I.R. and IA No.140165/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15101/2024 (XVI) (IA No.149094/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 13989/2024 (XVI) (IA No.140717/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 27432/2024 (XVI) (IA No.164284/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.164281/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) SLP(C) No. 16088-16091/2024 (XVI) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 157160/2024) SLP(C) No. 15846/2024 (XVI) (IA No.139796/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 6 SLP(C) No. 9586/2024 etc. Diary No(s). 27690/2024 (XVI) (IA No.162620/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.162619/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 27815/2024 (XVI) (FOR CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS ON IA 169540/2024, FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 169541/2024) SLP(C) No. 15391-15392/2024 (XVI) (FOR ADMISSION and I.R. and IA No.150768/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15835/2024 (XVI) (IA No.141675/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 28146/2024 (XVI) (IA No.165857/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.165853/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 28314/2024 (XVI) (FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 167349/2024 FOR CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS ON IA 167350/2024, FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 167351/2024) SLP(C) No. 15833/2024 (XVI) (IA No.140938/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15838/2024 (XVI) (IA No. 140124/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15836/2024 (XVI) (IA No. 139126/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 28508/2024 (XVI) (FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 167230/2024 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 167232/2024) SLP(C) No. 16160/2024 (XVI) (IA No. 158252/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 168052/2024 – INTERVENTION/IMPLEADMENT, IA No. 169451/2024 - INTERVENTION/IMPLEADMENT) 7 SLP(C) No. 9586/2024 etc. SLP(C) No. 16111/2024 (XVI) (IA No.147277/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15298/2024 (XVI) (FOR ADMISSION and I.R. and IA No.150456/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.150464/2024-PERMISSION TO FILE LENGTHY LIST OF DATES) SLP(C) No. 15077/2024 (XVI) (IA No.148852/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.148856/2024-PERMISSION TO FILE LENGTHY LIST OF DATES) SLP(C) No. 16113/2024 (XVI) (IA No.147426/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16114/2024 (XVI) (IA No.147295/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.147296/2024-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 16118/2024 (XVI) (IA No.147436/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.147437/2024-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 15987/2024 (XVI) (FOR ADMISSION and I.R. and IA No.146605/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.146607/2024-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 16115/2024 (XVI) (IA No.150005/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.150006/2024-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 18621/2024 (XVI) (IA No.155018/2024-ADDITION / DELETION / MODIFICATION PARTIES and IA No.155012/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16249/2024 (XVI) (IA No.159748/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16116/2024 (XVI) (IA No.150639/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 8 SLP(C) No. 9586/2024 etc. Diary No(s). 30235/2024 (XVI) (IA No.164961/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.164960/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) SLP(C) No. 16117/2024 (XVI) (IA No.150784/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16643-16645/2024 (XVI) (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 164481/2024 and IA No. 164481/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16887/2024 (XVI) (FOR ADMISSION and I.R. and IA No.167911/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15294/2024 (XVI) (IA No.150409/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 30857/2024 (XVI) (IA No.168105/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.168106/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 32112/2024 (XVI) (IA No.162051/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.162050/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 32157/2024 (XVI) (IA No.161877/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.161874/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 33587/2024 (XVI) (FOR PERMISSION TO FILE PETITION (SLP/TP/WP/..) ON IA 168611/2024, FOR CONDONATION OF DELAY IN FILING ON IA 168612/2024 and FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 168613/2024 SLP(C) No. 16093/2024 (XVI) (FOR ADMISSION and I.R. and IA No.148787/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 19768/2024 (XVI) (IA No. 176839/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 9 SLP(C) No. 9586/2024 etc. SLP(C) No. 12770/2024 (XVI) (IA No. 128418/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 25086/2024 (XVI) (IA No.161935/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.161936/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 27647/2024 (XVI) (IA No.169828/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.169824/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 27934/2024 (XVI) (IA No.167346/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.167345/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.170659/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS Diary No(s). 28790/2024 (XVI) (IA No.171239/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.171237/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.171235/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS Diary No(s). 29406/2024 (XVI) (FOR ADMISSION and I.R. and IA No.171613/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.171612/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 30458/2024 (XVI) (IA No.171187/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.171186/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 30460/2024 (XVI) FOR ADMISSION and I.R. and IA No.170764/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.170763/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) SLP(C) No. 18366/2024 (XVI) (IA No. 180691/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 30645/2024 (XVI) (IA No.158267/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.158264/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) 10 SLP(C) No. 9586/2024 etc. Diary No(s). 31169/2024 (XVI) (FOR ADMISSION and I.R. and IA No.173310/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.173309/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 33463/2024 (XVI) (IA No. 166874/2024 - CONDONATION OF DELAY IN FILING, IA No. 166877/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No. 166873/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) SLP(C) No. 16933/2024 (XVI) (IA No.168676/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 20455/2024 (XVI) (IA No. 187727/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 187725/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 22110/2024 (XVI) (IA No.199539/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 27969/2024 (XVI) (IA No.189624/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.189614/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.189621/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) SLP(C) No. 20462-20464/2024 (XVI) (FOR ADMISSION and I.R. and IA No.195992/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 19179/2024 (XVI) (IA No.185028/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 22112/2024 (XVI) (IA No.182147/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 22158-22159/2024 (XVI) (IA No. 196507/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 196511/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES) SLP(C) No. 22111/2024 (XVI) (FOR ADMISSION and I.R. and IA No.205000/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 11 SLP(C) No. 9586/2024 etc. SLP(C) No. 26465/2024 (XVI) (IA No.223850/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 22109/2024 (XVI) (IA No.199729/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 25078/2024 (XVI) (FOR ADMISSION and I.R.) Diary No(s). 41922/2024 (XVI) (IA No.276429/2024-CONDONATION OF DELAY IN FILING and IA No.276430/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.276431/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.276433/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS and IA No.276432/2024-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 20467/2024 (XVI) (IA No.170465/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.170464/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS Diary No(s). 30364/2024 (XVI) (IA No.168486/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.168481/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 30457/2024 (XVI) (IA No.170798/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.170799/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 30498/2024 (XVI) (IA No.170766/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.170765/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) Diary No(s). 34059/2024 (XVI) (IA No. 172184/2024 - CONDONATION OF DELAY IN FILING IA No. 172186/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 20930/2024 (XVI) (IA No. 186393/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 186389/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 186388/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES AND IA No. 186392/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) 12 SLP(C) No. 9586/2024 etc. Date : 27-01-2025 These matters were called on for hearing today.

CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJAY KUMAR For Petitioner(s) Mr. P.S. Patwalia, Sr. Adv.
Mr. Kalyan Bandhopadhyay, Sr. Adv. Mr. Anindya Lahiri, Sr. Adv. Mr. Partha Sil, AOR Ms. Sayani Bhattacharya, Adv. Mr. Anirban Sen, Adv. Mr. Srijit Datta, Adv. Mr. Rahul Singh, Adv.
Mr. Amit Pawan, AOR Mr. Arkadipta Sengupta, Adv. Mr. Tavish Bhushan Prasad, AOR Mr. Shes Raj Bharti, Adv.
Mr. Sanjay Hegde, Sr. Adv. Mr. Sanjoy Ghose, Sr. Adv. Mr. Vikram Hegde, Adv. Ms. Koyeli Bhattacharya, Adv. Ms. Hima Lawrence, AOR Ms. Chinmayi Shrivastava, Adv. Mr. Ashutosh Yadav, Adv. Mr. Rohan Mandal, Adv.
Mr. Rakesh Dwivedi, Sr. Adv. Mr. Neeraj Kishan Kaul, Sr. Adv. Mr. Debanjan Mandal, Adv. Mr. Kartikey Bhatt, Adv. Mr. Kunal Mimani, Adv./AOR Mr. Amit Sharma, AOR Mr. Dipesh Sinha, Adv. Ms. Pallavi Barua, Adv. Ms. Aparna Singh, Adv.
Ms. Jyotika Kalra, AOR Mr. Joydeep Mukherjee, Adv. Mr. Aditya Jha, Adv.
Mr. Jaideep Gupta, Sr. Adv. Mr. Kunal Chatterji, AOR Ms. Maitrayee Banerjee, Adv. Mr. Rohit Bansal, Adv. Ms. Mrinalini Mukherjee, Adv.
Mr. Sarad Kumar Singhania, AOR 13 SLP(C) No. 9586/2024 etc. Mrs. Vibha Datta Makhija, Sr. Adv. Mr. Dibyadyuti Banerjee, Adv. Mrs. Sumedha Halder, Adv. Mr. Abhijit Sengupta, AOR Mr. Ali Ahsan Alamgir, Adv. Mr. Asif Iqbal, Adv.
Mrs. Rabia Khatoon, Adv. Mrs. Soma Mal, Adv.
Ms. Astha Sharma, AOR Mr. Dinesh Dwivedi, Sr. Adv. Mr. Joydeep Mazumdar, Adv. Mr. P. Sil, Adv.
Mr. D. Bhattacharya, Adv. Ms. Upma Shrivastava, AOR Mr. M.R. Shamshad, Sr. Adv. Mr. Shashank Singh, AOR Mr. Arijit Sarkar, Adv. Ms. Zeb Hasan, Adv.
Mr. Adil Sharfuddin, Adv. Ms. Sarah, Adv.
Mr. Kalyan Bandyopadhyay, Sr. Adv. Mr. Uday Gupta, Sr. Adv. Ms. Shivani Lal, Adv. Mr. Hiren Dasan, Adv. Mr. Suman Sengupta, Adv. Mr. Rahul Kumar Singh, Adv. Ms. Sanam Singh, Adv. Mr. Rajeev Kumar Gupta, Adv. Ms. Sundri, Adv.
Mr. Parminder Singh Bhullar, AOR Mr. Jayprakash Bansilal Somani, Adv. Mr. Rajnish Kumar, Adv. Ms. Shisba Chawla, AOR Mr. Manoj Kumar Chowdhary, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv. Mr. Shyam Divan, Sr. Adv. Mr. Siddharth Bhatnagar, Sr. Adv. Mr. Govind Manoharan, Adv. Ms. Samiksha Godiyal, Adv. Ms. Devahuti Pathak, Adv. Mr. A. Karthik, AOR Ms. Smrithi Suresh, Adv. Mr. B.D. Rao Kundan, Adv. Mr. Yash Johri, Adv.
Mr. Anshula Laroiya, Adv. Mr. Tenzing Namgyal Bhutia, Adv.
Mr. Jayprakash Bansilal Somani, Adv.
14
SLP(C) No. 9586/2024 etc. Mr. Nishant Verma, AOR Mr. Rajnish Kumar, Adv.
Mr. Devesh Kumar Mishra, AOR Mr. Ashok Bhan, Sr. Adv. Mr. Subhasish Bhowmick, AOR Mr. Vishak Bhattacharya, Adv. Ms. Manisha Pandey, Adv. Mr. Rahul Kushwaha, Adv. Mr. Shubhankar, Adv. Mr. M.K. Rathor, Adv. Mr. Reegan S. Bel, Adv. Mr. Pranshu Kaushal, Adv. Mr. Ashutosh Singh, Adv. Mr. Rakesh Kumar Tiwari, Adv.
Mr. Prashant Bhusan, Adv. Mr. Shamim Ahemed, Adv. Mr. Supratik Sarkar, Adv. Mr. Ramendra Mohan Patnaik, AOR Mr. Vinay Navare, Sr. Adv. Mr. Kuldeep Rai, Adv. Mr. Nandini Rai, Adv. Mr. Aryan Dev Pandey, Adv. Ms. Neelima Pathak, Adv. Mr. Ishwar Chnadra Roy, Adv. Mr. Ranjan Nikhil Dharnidhar, AOR Mr. Shailesh Madiyal, Sr. Adv. Mr. Chandrashekhar A. Chakalabbi, Adv. Mr. S.K. Pandey, Adv. Mr. Awanish Kumar, Adv. Mr. Anshul Rai, Adv.
M/s. Dharmaprabhas Law Associates, AOR Mr. Mahabir Singh, Sr. Adv. Mr. Ashis Kumar Chowdhury, Adv. Mr. Sukesh Ghosh, Adv. Mr. Gagan Deep Sharma, Adv. Mr. Veerendra Kumar, Adv. Mr. Hitesh Kumar, Adv. Mr. R.C. Kaushik, AOR Mr. Kapil Sibal, Sr. Adv. Mr. Abhik Chimni, Adv. Mr. Shariq Ahmed, Adv. Mr. Tariq Ahmed, Adv. Ms. Pranjal Abrol, Adv. M/s. Ahmadi Law Offices, AOR 15 SLP(C) No. 9586/2024 etc. Mr. Jaydip Pati, AOR Mr. Nitish Kumar Rai, Adv. Ms. Anita, Adv.
Ms. Anushruti Tripathi, Adv. Mr. Pradeep Chandra Sati, Adv. Mr. Sudhanshu Tiwari, Adv.
Ms. Reshmi Rea Sinha, AOR Ms. Tapati Sarkar, Adv. Mr. Rajesh Yadav, Adv.
Mr. Rahul Arya, Adv.
Mr. Bhaskar Aditya, AOR Mr. Ankit Ambasta, Adv.
Mr. Mukul Rohatgi, Sr. Adv. Mr. Partha Burman, Adv. Mr. Nikhil Rohatgi, Adv. Ms. Ranjeeta Rohatgi, AOR Mr. Yuvraj Kashyap, Adv. Mr. Shashank Khurana, Adv.
Ms. Rashmi Singhania, AOR Mr. Vikas Singh, Sr. Adv. Dr. Maneka Guruswami, Sr. Adv. Mr. Rahul Kaushik, Sr. Adv. Mr. Krishna M. Singh, Adv. Mr. Anil C Nishani, Adv. Mrs. Deepti Singh, Adv. M/s. Krishna & Nishani Law Chambers, AOR Mrs. Haripriya Padmanabhan, Sr. Adv. Mr. Bapi Das, Adv.
Mr. Chittapriya Ghosh, Adv. Mr. Soumya Dutta, AOR Mr. Anirban Sen, Adv. Mr. Siddhant Upmanyu, Adv.
Ms. Karuna Nundy, Sr. Adv. Mr. Rajesh Sen, Adv.
Ms. Shrawani, Adv.
Mr. Vikas Jain, AOR Mr. Hardik Jayal, Adv. Mr. Shivansh Pandya, Adv.
Ms. V. Mohana, Sr. Adv. Ms. Rachana Shrivastava, Sr. Adv. Mr. Shadan Farasat, Sr. Adv. Mr. Amit Anand Tiwari, Sr. Adv.
16
SLP(C) No. 9586/2024 etc. Mr. Ashis Kumar Chowdhury, Adv. Mr. Nitin Bharadwaj, Adv. Mr. Sukesh Ghosh, Adv. Dr. P.B. Reddy, Adv.
Mr. Rajib Ghosh, Adv. Ms. Patnam Shyla, Adv. Mr. Shaunak Ghosh, Adv. Mr. Babharu Bahan Behra, Adv. Ms. C.S. Hema, Adv.
Mr. Sakhawat Khandakar, Adv. Mr. P.C. Das, Adv.
Mr. Mohammad Usman Siddiqui, Adv. Ms. Bhavya Pande, Adv. Mrs. Aisha Siddiqui, Adv. Mr. Harshit Anand, Adv. Mr. Bijay Adhikari, Adv. Mr. Sohham Sau, Adv.
Mr. Rajat Baijal, Adv. Ms. Sakeena Quidwai, Adv. Ms. Swati Jha, Adv.
Mr. Chandan Kumar Mandal, Adv. Mr. Mujahid Ahmad, Adv. Mr. Keshav Dev, Adv.
Mr. Arif Ali, Adv.
Mr. Karthik Sundar, Adv. Mr. Vijay Kumar, Adv. Mr. Pankaj Tiwari, Adv. Mr. Gokul Athithiya, Adv. Mr. Dhirendra Kumar Verma, Adv. Mr. Anindo Mukherjee, Adv. Mr. Raj Kumar Yadav, Adv. Mr. Devesh Kumar Mishra, Adv. Mr. Mohit Yadav, Adv. Mr. Mohd Faseeh Khan, Adv. Mrs. Aarti Pal, Adv.
Mr. Mohd Tauhid, Adv. Mr. Chand Qureshi, AOR Mr. Harshit Shishodia, Adv.
Dr. S. Muralidhar, Sr. Adv. Mr. Talha Abdul Rahman, AOR Mr. Rahul Bajaj, Adv. Mr. Taha Bin Tasneem, Adv. Mr. Amar Jain, Adv.
Mr. M. Shaz Khan, Adv. Mr. Sudhanshu Tewari, Adv. Mr. Rafid Akhter, Adv. Mr. Faizan Ahmad, Adv.
Ms. Preeti Singh, AOR 17 SLP(C) No. 9586/2024 etc. Mr. Surjadipta Seth, Adv. Mr. Soumik Ghosal, AOR Mr. Gaurav Singh, Adv. Mr. Ashutosh Chaturvedi, Adv.
Mr. Ramkrishnan Virraghavan, Sr. Adv. Mr. Supratik Sarkar, Adv. Mr. Saurav Gupta, AOR Mr. Prashant Bhushan, Adv Mr. Anil Kumar Mishra, Adv. Mr. Gholam Mohiuddin, Adv. Mr. Anindo Mukherjee, Adv. Mr. Md. Iqbal Hussain, Adv. Mr. Nitin Bhardwaj, Adv. Mr. Rameshwar Prasad Goyal, AOR Mr. Milon Mukherjee, Sr. Adv. Mr. Dinesh Dwivedi, Sr. Adv. Mr. C.S. Vaidyanathan, Sr. Adv. Ms. N.S. Nappinai, Sr. Adv. Mr. Amitabrata Roy, Adv. Mr. Yuvraj Narvankar, Adv. Mr. Joydeep Mazumdar, Adv. Mr. Mangaljit Mukherjee, Adv. Mr. Prabhat Sil, Adv. Mr. P. Sil, Adv.
Mr. Kunal Jain, Adv.
Mr. Debojyoti Bhattacharya, Adv. Mr. Nishchaiy Sharma, Adv. Mr. Chaman Choudhury, Adv. Mr. Jayant Kumar Jakhar, Adv. Ms. Shalini Kaul, AOR Mr. Krishnam Mishra, Adv. Mr. Nishant Singh, Adv.
Mr. Adeel Ahmed, AOR Mr. R. Anand Padmanabhan, Sr. Adv. Mr. Romil Pathak, Adv. Mrs. Neha Pathak, Adv. Mr. Aryan Pathak, Adv. Mr. Bharat Shandilia, Adv. Ms. Jagrati Singh, AOR Mrs. Kaveeta Wadia, Sr. Adv. Mr. Romil Pathak, Adv. Ms. Chavi Jain, Adv.
Ms. Sonal Sarda, Adv. Mr. Danish Saifi, Adv. Mr. Naman V. Dwivedi, Adv.
18
SLP(C) No. 9586/2024 etc. Mr. Bharat Shandilia, Adv. Ms. Jagrati Singh, AOR Mr. Romil Pathak, Adv. Mr. Bharat Shandilia, Adv. Mr. Subramanian S., Adv. Mr. Veeraraghavan, Adv. Mr. Padmanabha Raja, Adv. Ms. Jagrati Singh, AOR Mr. Kiran Kumar Patra, AOR Mr. Chandan Maity, Adv. Mr. Preetish Sahu, Adv.
Mr. Subhrangsu Panda, Adv. Mr. Debottam Das, Adv. Mr. Akshay Kumar Sharma, Adv. Mrs. V.D. Khanna, AOR Mr. Ritzu Ghoshal, Sr. Adv. Mr. Anirban Ghosh, Adv. Mr. Rommel Khan, Adv. Ms. Tejaswita, Adv.
Mr. Sohan Lal Adak, Adv. Mr. Avanish Pandey, Adv. Mr. Sriram P., AOR Mr. Gaurav Pachnanda, Sr. Adv. Mr. Ayush Anand, AOR Mr. Kabir Shankar Bose, Adv. Mr. Amit Mishra, Adv. Mr. Abhijeet, Adv.
Ms. Namrata Sinha, Adv. Ms. Mitakshara Goyal, Adv. Mr. Aryan Tikoo, Adv.
For Respondent(s) Mr. Adeel Ahmed, AOR Mr. Kunal Chatterji, AOR Mr. Maninder Singh, Sr. Adv. Mr. Siddhesh Shirish Kotwal, AOR Ms. Ana Upadhyay, Adv. Ms. Manya Hasija, Adv. Mr. Tejasvi Gupta, Adv. Mr. T. Illayarasu, Adv. Mr. Yatharth Gupta, Adv. Mr. Rangasaran Mohan, Adv. Mr. Amarpal Singh Dua, Adv.
Mr. Shekhar Kumar, AOR 19 SLP(C) No. 9586/2024 etc. Mr. Bikash Ranjan Bhattacharyya, Sr. Adv. Mr. Rauf Rahim, Sr. Adv. Mr. Bikram Banerjee, Adv. Mr. Firdous Samim, Adv. Mr. Sudipta Dasgupta, Adv. Ms. Gopa Biswas, Adv. Mr. Ali Asghar Rahim, Adv. Mr. Arkadeb Biswas, Adv. Ms. Payel Shome, Adv. Ms. Sampriti Saha, Adv. Mr. Arka Nandi, Adv.
Mrs. Swati Dey, Adv.
Ms. Dipa Acharya, Adv. Mr. Saikat Sutradhar, Adv. Mr. Sondwip Sutradhar, Adv. Mr. Suthirtha Nayek, Adv. Ms. Sinjini Chakrabarti, Adv. Mr. Baibhav Roy, Adv.
Mr. Bikash Ranjan Bhattacharyya, Sr. Adv. Mr. Rauf Rahim, Sr. Adv. Mr. Sudipta Dasgupta, Adv. Mr. Bikram Banerjee, Adv. Mr. Firdous Samim, Adv. Ms. Somshubhra Ganguly, Adv. Ms. Gopa Biswas, Adv. Mr. Saikat Sutradhar, Adv. Ms. Sampriti Saha, Adv. Ms. Swati Dey, Adv.
Mr. Sondwip Sutradhar, Adv. Mr. Baibhav Roy, Adv. Mr. Ali Asghar Rahim, Adv. Ms. Sinjini Chakraborti, Adv. Mr. Umesh Kumar Shukla, Adv. Mr. Subhro Prokas Mukherjee, AOR Ms. Astha Sharma, AOR Mr. Joydeep Mazumdar, Adv. Mr. P. Sil, Adv.
Mr. Kunal Jain, Adv.
Mr. Debojyoti Bhattacharya, Adv. Mr. Nishchaiy Sharma, Adv. Ms. Shalini Kaul, AOR Ms. V. Mohana, Sr. Adv. Mr. Shadan Farasat, Sr. Adv. Mr. Amit Anand Tiwari, Sr. Adv. Mr. Chand Qureshi, AOR Mr. M.P. Siddiqui, Adv. Mr. Rama Kant Sharma, Adv.
20
SLP(C) No. 9586/2024 etc. Mr. Surendra Ramgopal Aggarwal, Adv. Mrs. Chandra Rajan, Adv. Mr. Rajat Baijal, Adv. Mr. Keshav Dev, Adv.
Mr. Vijay Kumar, Adv.
Ms. Srishti Agnihotri, AOR Ms. Sanjana Grace Thomas, Adv. Mr. D.P. Singh, Adv.
Ms. Tara Elizabeth Kurien, Adv.
Mr. Partha Sil, AOR Mr. Goutam Dey, Adv.
Mr. Tavish Bhushan Prasad, AOR Mr. Shes Raj Bharti, Adv.
Mr. Vishal Arun Mishra, AOR Mr. Bikash Ranjan Bhattacharyya, Sr. Adv. Mr. Rauf Rahim, Sr. Adv. Mr. Sudipta Dasgupta, Adv. Mr. Bikram Banerjee, Adv. Mr. Firdous Samim, Adv. Ms. Somshubhra Ganguly, Adv. Ms. Gopa Biswas, Adv. Mr. Saikat Sutradhar, Adv. Ms. Sampriti Saha, Adv. Ms. Swati Dey, Adv.
Mr. Sondwip Sutradhar, Adv. Mr. Baibhav Roy, Adv. Mr. Ali Asghar Rahim, Adv. Ms. Sinjini Chakraborti, Adv. Mr. Umesh Kumar Shukla, Adv. Mr. Subhro Prokas Mukherjee, AOR Mrs. Vibha Datta Makhija, Sr. Adv. Mr. Dibyadyuti Banerjee, Adv. Mrs. Sumedha Halder, Adv. Mr. Ali Ahsan Alamgir, Adv. Mr. Asif Iqbal, Adv.
Mr. Abhijit Sengupta, AOR Mrs. Rabia Khatoon, Adv. Mrs. Soma Mal, Adv.
Mr. Shuvro Lahiri, Adv. Mr. Siddhant Upmanyu, Adv. Mr. Soumya Dutta, AOR Mr. Tushar Mehta, S.G. Mr. K.M. Nataraj, A.S.G. 21 SLP(C) No. 9586/2024 etc. Mr. Suryaprakash V. Raju, A.S.G. Mr. Mukesh Kumar Maroria, AOR Mr. Kanu Agarwal, Adv. Mr. Raman Yadav, Adv. Mr. Annam Venkatesh, Adv. Mr. Arkaj Kumar, Adv. Mr. Madhav Sinhal, Adv. Ms. Swati Ghildiyal, Adv.
Mr. Romil Pathak, Adv. Mr. Bharat Shandilia, Adv. Mr. Subramaniam S., Adv. Mr. Veeraraghavan, Adv. Mr. Padmanabharaja, Adv. Ms. Jagrati Singh, AOR Mrs. Shibani Bhattacharjee, Adv. Mr. Shaveer Ahmed, AOR Mr. Abdullah, Adv.
Mr. Chetan Garg, Adv.
Mr. Rajesh K. Sheoran, Adv. Mr. Sumit Kumar Sharma, Adv. Mr. Rajat Sangwan, Adv. Mr. Vaibhav Yadav, Adv. Mr. Sunny Kadiyan, AOR Mr. Subhasish Bhowmick, AOR Mr. Vishak Bhattacharya, Adv. Ms. Manisha Pandey, Adv. Mr. Shubhankar, Adv. Mr. Rahul Kushwaha, Adv. Mr. M.K. Rathor, Adv. Mr. Reegan S Bel, Adv. Mr. Pranshu Kaushal, Adv. Mr. Ashutosh Singh, Adv. Mr. Rakesh Kumar Tiwari, Adv.
Mr. Ramendra Mohan Patnaik, AOR Mr. Bikash Ranjan Bhattacharyya, Sr. Adv. Mr. Rauf Rahim, Sr. Adv. Mr. Shekhar Kumar, AOR Mr. Bikram Banerjee, Adv. Mr. Firdous Samim, Adv. Mr. Sudipta Dasgupta, Adv. Ms. Gopa Biswas, Adv. Mr. Ali Asghar Rahim, Adv. Mr. Arkadeb Biswas, Adv. Ms. Payel Shome, Adv. Ms. Sampriti Saha, Adv.
22
SLP(C) No. 9586/2024 etc. Mr. Arka Nandi, Adv.
Mrs. Swati Dey, Adv.
Ms. Dipa Acharya, Adv. Mr. Saikat Sutradhar, Adv. Mr. Sondwip Sutradhar, Adv. Mr. Suthirtha Nayek, Adv. Ms. Sinjini Chakrabarti, Adv. Mr. Baibhav Roy, Adv.
Mr. Sunando Raha, Adv. Mr. S.K. Sayanuddin, Adv. Mr. Kunal Malik, AOR Mr. Amit Pawan, AOR Mr. Kiran Kumar Patra, AOR UPON hearing the counsel, the Court made the following O R D E R I.A. No. 295417/2024 for transposition, filed on behalf of respondent no. 23, is allowed.
Amended memo of parties shall be filed.
Re-list on 10.02.2025 at 02.00 p.m. (DEEPAK GUGLANI) (R.S. NARAYANAN) AR-CUM-PS ASSISTANT REGISTRAR 23