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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1) in The Regional Centre for Biotechnology Act, 2016

(1)All appointments of employees of the Regional Centre shall be made in accordance with the procedure laid down in the Statutes, by-
(a)the Board of Governors for the Executive Director, Deans and Sub-Deans;
(b)the Executive Director, in any other case.