Section 112(1)(xiv) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

(xiv)the moneys made available for the expenditure have been provided for in the manner specified in the Act or the rules;

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