Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 22 in Orissa Rural Infrastructure and Socio-Economic Development Rules, 2005 22. Drawal upon the fund. - All orders or cheques upon the fund shall be signed by the additional Secretary or Financial Advisor, Department of Steel and Mines.
