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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The Whistle Blowers Protection Act, 2014

(4)Every disclosure shall be made in writing or by electronic mail or electronic mail message in accordance with the procedure as may be prescribed and contain full particular sand be accompanied by supporting documents, or other materials, if any.