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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Karnataka - Subsection

Section 77(1)(a) in Karnataka Court-Fees and Suits Valuation Act, 1958

(a)the fees payable for serving and executing processes issued by the High Court [x x x] [Omitted by Act 10 of 1964 w.e.f. 5.3.1964.] and by the civil and criminal courts subordinate thereto;