Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(2) in Electronic Filing Of Returns Of Tax Deducted At Source Scheme, 2003 (2)The e-deductor shall prepare his e-TDS Return according to the data structure to be provided by the e-filing Administrator.
