Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 5 in Sakri Canals Irrigation Rules, 1952

5.

A permit for the lease of outlet supply of any of the following classes shall De in the form mentioned against such class;-
  class of lease.     Permit Form No.
(a) Kharif season lease ...... ......... IX
(b) Rabi Single watering ...... ........ X