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State of Jharkhand - Section
Section 5 in Sakri Canals Irrigation Rules, 1952
5.
A permit for the lease of outlet supply of any of the following classes shall De in the form mentioned against such class;-| class of lease. | Permit Form No. | |||
| (a) | Kharif season lease | ...... | ......... | IX |
| (b) | Rabi Single watering | ...... | ........ | X |