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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(f) in The Central India Spinning, Weaving and Manufacturing Company Limited, The Empress Mills, Nagpur (Acquisition and Transfer of Undertaking) Act, 1986

(f)"new Government company" means a Government company (including a subsidiary Government company) formed and registered under the Companies Act, 1956, in which the undertaking is directed to vest under sub-section (1) of section 6;