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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(4) in The M.P. Legislative Assembly Ex-Members (Free Transit By Railway) Rules, 1996

(4)In exchange for the coupon or coupons, the booking clerk shall issue a single journey ticket, as may be required, after scoring out the fare printed thereon and writing on the reverse of the ticket in red ink the words "R.T Coupons for ex-members only" :Provided that a ticket for a person accompanying the ex-member shall not be issued-
(i)unless the ticket for the ex-member himself for that journey has been issued,
(ii)for the higher class than the class of ticket issued to the ex-member.
Explanation. - If rail travel coupons from two different coupon books issued in favour of the same ex-member are presented for issue of tickets, they shall, subject to the provisions of this rule, be accepted by the booking clerk.