Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Tamilnadu - Subsection Section 26(a) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965 (a)if the basic annual sum in respect of the inam estate does not exceed Rs. 3,000, the compensation shall be paid in one lump sum;
