Bombay High Court
Pramod Kumar Bhattad vs Western Coalfields Ltd., A Mini Ratna ... on 5 August, 2021
Author: Anil S. Kilor
Bench: S.B. Shukre, Anil S. Kilor
1 W.P.No.5967.2017+2
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 5967 OF 2017
M. S. Ahluwalia,
..VS..
Western Coalfields Limited, Nagpur and Ors.,
WITH
WRIT PETITION NO. 1915 OF 2020
S. P. Pandey
..VS..
Western Coalfields Limited, Nagpur and Ors.,
WITH
WRIT PETITION NO. 4351 OF 2017
Shri Pramod Kumar Bhattad,
..VS..
Western Coalfields Limited, Nagpur and Ors.,
---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
---------------------------------------------------------------------------------------------------------------------------------------------------------------------------
Shri A. C. Dharmadhikari, Advocate for petitioner in W.P. No.5967
of 2017.
Shri S. S. Ghate, Advocate for respondent Nos.1, 2, 4 and 6 in W.P.
No.5967 of 2017.
Shri D. N. Dani, Advocate for petitioner in W.P. No.1915 of 2020.
Shri A. M. Ghare, Advocate for respondent Nos.1, 2 & 5 in W. P.
No.1915 of 2020.
Shri A. M. Sudame, Advocate for petitioner in W.P. No.4351 of
2017.
Shri A. M. Ghare, Advocate for respondent Nos.1 & 3.
CORAM : SUNIL B. SHUKRE AND
ANIL S. KILOR, JJ.
DATED : 05.08.2021 ::: Uploaded on - 05/08/2021 ::: Downloaded on - 06/08/2021 07:36:47 ::: 2 W.P.No.5967.2017+2 CIVIL APPLICATION (CAW) NO.748 OF 2021 IN WRIT PETITION NO. 1915 OF 2020.
Heard.
For the reasons stated in the application, the application is allowed. Amendment be carried out on or before next date. Amended copy of the petition be supplied to the rival parties.
The application is disposed of.
CIVIL APPLICATION (CAW) NO.749 OF 2021 IN WRIT PETITION NO. 4351 OF 2017.
The application is disposed of, as not pressed.
WRIT PETITION NO. 5967 OF 2017 WITH WRIT PETITION NO. 1915 OF 2020 WITH WRIT PETITION NO. 4351 OF 2017.
Stand over to 26.08.2021.
JUDGE JUDGE
Kirtak
::: Uploaded on - 05/08/2021 ::: Downloaded on - 06/08/2021 07:36:47 :::