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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(2) in The Kerala Paper Lotteries (Regulation) Rules, 2005

(2)[ The draw shall be conducted normally between 2.30 p.m. and 5.30 p.m. of the day under the supervision of a panel of Judges not below there members and not exceeding seven members, including a Chairman as decided by the Director.] [Substituted by Notification S.R.O. No. 225/2008, dated 20.2.2008 (w.e.f. 20.4.2005)]