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Bombay High Court

Keyman Advisory Services Pvt. Ltd vs Assistant Commissioner Of Income Tax ... on 29 August, 2023

Bench: K.R. Shriram, Neela Kedar

                                                                                 Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        WRIT PETITION LODGING NO. 3998 OF 2023

 Keyman Advisory Services Pvt. Ltd.           ....PETITIONER
             V/S
 Assistant Commissioner Of Income Tax Central
                                           ....RESPONDENT

Circle 7 1 CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 29th August, 2023 P.C. :

Due to paucity of time, stand over to 09/10/2023. Interim order, if any, to continue till then.
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