Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(11) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963 (11)"Tribunal" means a Tribunal constituted under section 7 and having jurisdiction.
