Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] State of Tamilnadu - Subsection Section 4A(b) in The Tamil Nadu Agricultural Lands Record Of Tenancy Rights Act, 1969 (b)has failed to make an application for rectification or inclusion under subsection (6) of section 3; or
