Supreme Court - Daily Orders
Ashalatha Ganesh Shetty vs Ganesh Gopal Shetty on 14 July, 2022
Author: A.S. Bopanna
Bench: A.S. Bopanna
ITEM NO.1628 COURT NO.4 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.1018/2022
ASHALATHA GANESH SHETTY Petitioner(s)
VERSUS
GANESH GOPAL SHETTY Respondent(s)
(With IA No.66455/2022-EX-PARTE STAY)
Date : 14-07-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s)
Mr. Shankey Agrawal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice.
2 In the meanwhile, there shall be an interim stay of further proceedings in Marriage Petition No 859 of 2021, titled “ Mr. Ganesh Gopal Shetty vs Mrs. Ashalatha Ganesh Shetty”, pending before the court of Civil Judge Senior Division, Thane, Maharashtra.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. COURT MASTER
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2022.07.14
16:59:07 IST
Reason: