Section 124 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State
124.
A sum of money is annually allotted to be expended under these Articles as grants-in-aid of schools and other educational institutions under private management with the object of extending and improving secular education. Such grants will be given, impartially and without reference to any religious instruction, to all Schools which afford sound secular education, subject to the conditions hereinafter specified and with due consideration to the requirements of each locality and of each institution and of the funds available.
